Himachal Pradesh High Court
State Of H.P. & Another vs . Lalit Kumar on 11 September, 2023
State of H.P. & another Vs. Lalit Kumar .
Arbitration Case No. 75 of 2021 11.09.2023 Present: Ms. Avni Kochhar, Dy. Advocate General for the Petitioners.
Mr. Naresh Kaul, Advocate, for the respondent.
of List for final hearing on 14th September, 2023.
rt (Rakesh Kainthla) Judge September 11, 2023 (ravinder) ::: Downloaded on - 11/09/2023 20:37:05 :::CIS