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State of Haryana - Section

Section 35A in Haryana (Prevention and Control of Water Pollution) Rules, 1978

35A. [ Qualification of Board Analyst-section 53(3). [Inserted vide Notification No. G.S.R. 61/C.A.6/74/S.64/88 dated 26th August, 1988.]

- A Board analyst shall be a person who-
(a)is a M.Sc. in Chemistry or has Bachelor Degree in Chemical Engineering or in Chemical Bio-Engineer-ing;and
(b)has practical experience of not less than five years in the analysis of water sewage or industrial wastes in the analysis of water sewage or industrial wastes in teaching or research or in Government Laboratory.]