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[Cites 0, Cited by 0] [Section 35A] [Entire Act]

State of Haryana - Subsection

Section 35A(b) in Haryana (Prevention and Control of Water Pollution) Rules, 1978

(b)has practical experience of not less than five years in the analysis of water sewage or industrial wastes in the analysis of water sewage or industrial wastes in teaching or research or in Government Laboratory.]