Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 1 in The Bombay Cotton Control Act, 1942 1. Short title and extent. (1)This Act may be called the Bombay Cotton Control Act, 1942.(2)[ It extends to the whole of the State of Maharashtra.] [Sub-section (2) was substituted by Maharashtra 47 of 1962, Section 5.]
