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State of Tamilnadu - Section

Section 26 in Tamil Nadu Electricity Regulatory Commission - Tamil Nadu Electricity Distribution Standards of Performance Regulations, 2004

26. Regulation to be read with Supply Code, Distribution Code, etc.

(1)As these regulations are intended to enforce quality, continuity and reliability of service, these regulations shall be read along with Supply Code, Distribution Code, Grid Code and other relevant provisions of the Act, rules and regulations made thereunder pertaining to supply and consumption of electricity.
(2)Where any of the provisions in these regulations is found to be inconsistent with those of the Act, rules or regulations made thereunder, notwithstanding such inconsistency, the remaining provisions in these regulations shall remain operative.
(3)Where any dispute arises as to the applications or interpretations of any provisions of these regulations, it shall be referred to the Commission whose decision shall be final and binding on the parties concerned.