Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 97] [Entire Act]

State of Punjab - Subsection

Section 97(4) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(4)The place where the vehicle shall be taken for service or lubrication or repair shall be decided by the Executive Officer or the Chief Executive Officer of the Panchayat Samiti or the Zila Parishad, as the case may be.