Section 97 in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014
97. Testing and servicing of Vehicles.
(1)The Controlling Officer shall have each vehicle tested every year regarding fitness for journeys' and place a report on record.(2)He shall also submit a half yearly report, to the Panchayat Samiti or the Zila Parishad, as the case may be, about the kilometers run and the expenditure incurred on the maintenance of each vehicle.(3)Each vehicle shall be serviced and lubricated as per norms prescribed in service book of vehicle or earlier only with the permission of the Panchayat Samiti or the Zila Parishad, as the case may be.(4)The place where the vehicle shall be taken for service or lubrication or repair shall be decided by the Executive Officer or the Chief Executive Officer of the Panchayat Samiti or the Zila Parishad, as the case may be.
