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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(2) in Rajasthan Fisheries Rules, 1958

(2)Angling Licence (Form No. 2 Rod and Line and Head line)
(a) For a year Rs. 60/-
(b) For a period of on month Rs. 20/-
(c) For one day Rs. 5/-]