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State of Rajasthan - Section

Section 4 in Rajasthan Fisheries Rules, 1958

4. Fee.

- Fees for licences under the Act shall be as follows:-
(1)Seasonal Fishery Licence (Form No. 1) [-----] [Deleted by GSR 45 dated 26-8-1981.]
(2)Angling Licence (Form No. 2 Rod and Line and Head line)
(a) For a year Rs. 60/-
(b) For a period of on month Rs. 20/-
(c) For one day Rs. 5/-]
(3)In case of licence by auction/tender (Form No. 3) the fees shall be the amount at which the highest bid/tender has been accepted:Provided that the Government may by notification in the Official Gazette from time to time after these fees.