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[Cites 1, Cited by 4]

Himachal Pradesh High Court

Boby Sawant vs . State Of H.P. And Others A/W on 19 December, 2022

Bench: Tarlok Singh Chauhan, Sandeep Sharma

Boby Sawant vs. State of H.P. and others a/w connected matter.

.

Ex. Petition No. 42 of 2017 with CMP(M) No. 1399 of 2022.

Ex. Petition No. 42 of 2017.

19.12.2022 Present: Mr. G.C.Gupta, Senior Advocate with Ms. Meera Devi, Advocate, for the petitioner.

Mr. Shiv Pal Manhans, Additional Advocate General with Mr. Rajat Chauhan, Law Officer, for the respondents-State.

CMP(M) No. 1399 of 2022.

Mr. Shiv Pal Manhans, Additional Advocate General with Mr. Rajat Chauhan, Law Officer, for the applicants-petitioners.

Mr. G.C.Gupta, Senior Advocate with Ms. Meera Devi, Advocate, for non-applicant/respondent No.1.

CMP(M) No. 1399 of 2022.

Ms. Meera Devi, Advocate, has put in appearance on behalf of respondent No.1. She prays for and is granted three weeks' time to file reply. List on 09.01.2023.

(Tarlok Singh Chauhan) Judge (Sandeep Sharma) 19th December, 2022. Judge (krt) ::: Downloaded on - 19/12/2022 20:38:36 :::CIS