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[Cites 0, Cited by 0] [Section 7(7)] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(7)(f) in Andhra Pradesh Revised Building Rules, 2008

(f)As per the provisions of the Andhra Pradesh Fire Service Act, 1999, Commercial buildings of height 15mts. And above, and buildings of public congregation like schools, Cinema theatres, function halls and other assembly buildings on plot area of 500 sq.mts and above or of height above 6mts. Are required to obtain prior clearance from Fire Department from fire safety point of view.