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State of Tamilnadu - Section

Section 54 in Manonmaniam Sundaranar University Act, 1990

54. Appointment of first Vice-Chancellor.

- Notwithstanding anything contained in sub-section (1) of section (sic) within three months from the date of publication of this Act in the Tamil Nadu Government Gazette, the first Vice-Chancellor shall be appointed by the Government on a salary to be fixed by them for a period not exceeding three years and on such other conditions as they think fit:Provided that a person appointed as first Vice-Chancellor shall retire from office if, during the term of his office, he completes the age of sixty- five years.