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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Uttar Pradesh - Subsection

Section 44(a) in U.P. Revenue Code (Amendment) Act, 2016

(a)in sub-section (1), for the words ^^,sls O;fDr ls lEcfU/kr lek tk,xk the words ^^,sls O;fDr dk lekk tk,xk shall be substituted;