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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(b) in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011

(b)carry on within the vicinity of a water works utility any operation of manufacture, trade or agriculture or do any act whereby injury may arise to any such water works or whereby the supply of any such water works may be fouled, polluted or rendered less wholesome: