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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Gujarat - Subsection

Section 9(3) in Junior Clerk, Clerk-cum-Typist, Typist, Class III, (Departmental Examination) Rules, 2012

(3)The Board shall admit the candidate to the examination on the basis of the certificate given by the Chief Town Planner, Gujarat State, Gandhinagar to the effect that he is eligible to appear at the examination.