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[Cites 0, Cited by 0] [Section 99] [Entire Act]

State of Punjab - Subsection

Section 99(2) in The Punjab Town Improvement Trust Rules, 1939

(2)With the report, the Trust shall submit such returns and statements as are necessary to show clearly :-
(a)the condition of its finances;
(b)the condition of all schemes in hand - in such form as appears to the Trust most suitable for the purpose.
Trust disputes