Section 18(5) in The Assam Agricultural Farming Corporation Rules, 1973
(5)Admits other items in the agenda for a Board's meeting, the following shall be discussed-(i)The progress of various schemes of the Corporation;(ii)The financial position of the Corporation as at the end of the last month;(iii)Important activities of the Corporation during the previous month;(iv)Important schemes of the Corporation for the current month;(v)Important reports about activities of agriculturist members in the Corporation;(vi)Other important developments of the Corporation;(vii)All other items as may be necessary to discussed in the Board's meeting according to memorandum.
