Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18(5)] [Section 18] [Entire Act] State of Assam - Subsection Section 18(5)(v) in The Assam Agricultural Farming Corporation Rules, 1973 (v)Important reports about activities of agriculturist members in the Corporation;