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[Cites 0, Cited by 0] [Section 7(15)] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(15)(c) in Madhya Pradesh Electricity Balancing and Settlement Code, 2015

(c)Summary of Reactive Charges payable/receivable by the Discom [Note: Rate of reactive energy shall be taken as per Indian Electricity Grid Code and subsequent amendment thereof] and