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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(b) in The Punjab Capital (Development and Regulation) Building Rules, 1952

(b)A person who erects or re-erects a building in a special area listed in the Schedule I shall in addition to these rules also comply with the restriction given in the "Architectural Control Sheets" and any other directions that may be issued by the Chief Administrator.
(bb)[ A person who erects or re-erects a building in a Frame Control Area shall, in addition to these rules also comply with the restrictions given in the Frame Control Drawings and any other directions that may be issued by the Chief Administrator.] [Clause (bb) of rule 3 inserted by Chandigarh Administration notification No. 9/1/7 FDI/73/5220, dated 23.4.73.]