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State of Andhra Pradesh - Section

Section 3 in Andhra Pradesh Professional Educational Institutions (Regulation of Admissions of Engineering/Pharmacy Diploma holders into Under Graduate Professional courses through Common Entrance Test) Rules, 2006

3. Allotment of Seats.

- (i) University Colleges:The following seats shall be allotted by the Convenor, ECET (FDH) Admissions to eligible candidates on the basis of rank obtained at ECET (FDH) as per the provisions of Rule 6(ii)(a) and Rules of Reservation as laid down in Rule 7 hereunder:
(a)5% of the sanctioned intake of seats in First year Under Graduate Professional Courses in Engineering (including Technology) in University Colleges.
(b)10% over and above the sanctioned intake of seats (supernumerary) in previous academic year for lateral entry into II year B.Pharmacy course in University Colleges.
Provided that these admissions shall be at the discretion of the concerned University.
(ii)Unaided Non-Minority and Minority Professional Institutions:
(a)10% over and above the sanctioned intake of seats (supernumerary) in previous academic year for lateral entry into II year Under Graduate Professional Courses in Engineering (including Technology) and Pharmacy in all Un-aided Non-Minority/Minority Professional Institutions shall be filed with eligible candidates on the basis of Rank obtained at ECET(FDH)/ EXET(FDH)-AC as the case may be, following the procedure laid down in Rule 6(ii) and Rules of Reservation laid down in Rule 7 hereunder:
(b)The seats filled up by eligible minority candidates of the Concerned Minority, as a percentage of total seats, should satisfy the minimum percentage norm as prescribed by the Government while according the minority status.