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[Cites 0, Cited by 0] [Section 3B] [Entire Act]

Union of India - Subsection

Section 3B(2) in The Central Universities Act, 2009

(2)There shall be established a University, which shall be a body corporate, to be known as the Mahatma Gandhi Central University, having its territorial jurisdiction extending to the territory in the north of the River Ganges in the State of Bihar, as specified in the First Schedule to this Act.]