Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1General(27)] [Section 1General] [Entire Act] Union of India - Subsection Section 1General(27)(a) in The Railway Protection Force Rules, 1987 (a)constitute such departmental committees as may be necessary for efficientfunctioning of the Force performance of duties;