Section 1General(27) in The Railway Protection Force Rules, 1987
27.2Powers to constitute Departmental committees. - The Director-General may-(a)constitute such departmental committees as may be necessary for efficientfunctioning of the Force performance of duties;(b)Constitute the Departmental Promotion Committees, preferably in thebeginning of each year, for selections to the rank of Assistant Commandantand above and maintain an up-to-date gradation list and dossiers ofconfidential reports of such officers;(c)Nominate the members of the Selection Board constituted under rule 49.1 forselecting direct recruits for the posts of Sub-Inspectors; and(d)Nominate the members of the selection Committee to select Sub-Inspectorsfor promotion to the rank of Inspectors on all zonal railways.