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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(1)(v) in U.P. Non-Governmental Arabic and Persian Madarsa Recognition, Administration and Services Regulation, 2016

(v)Kamil (Under Graduate level) - In addition to above for each class of Kamil one teaching room of 300 square feet area and a room of 300 square feet for library.