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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(1) in U.P. Non-Governmental Arabic and Persian Madarsa Recognition, Administration and Services Regulation, 2016

(1)There shall be a building of a Madarsa. The norms for various Madarsas for recognition thereof shall be as follows :-
(i)Tahtania level - 03 teaching rooms of 300 square feet area and I office room of 150 square feet area.
(ii)Fauquania level - 05 teaching rooms of 300 square feet area and 1 office room of 150 square feet area.
(iii)Munshi and Maulvi level- 09 teaching rooms of 300 square feet area and 3 office rooms with library each of 150 square feet area.
(iv)Alim(Sanviya) level - 11 teaching rooms of 300 square feet area and 3 office rooms with library each of 150 square feet area.
(v)Kamil (Under Graduate level) - In addition to above for each class of Kamil one teaching room of 300 square feet area and a room of 300 square feet for library.
(vi)Fazil (Post Graduate level) - In addition to above for each class of Fazil one teaching room of 300 square feet area is mandatory.