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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

NCT Delhi - Subsection

Section 17(1)(b) in The Delhi Police (Appointment & Recruitment) Rules, 1980

(b)The candidates selected for enlistment as constable (Drivers/Despatch Riders) from the open marked will undergo full recruitment training course which will also include training in driving/maintenance of vehicles. Candidates selected from amongst serving constables will only undergo 3 months training in driving maintenance of vehicles. However, ex-servicemen candidate will only be put through a short re-orientation course before posting them as a driver.