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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(1)(iii) in The M.P. Boilers Rules, 1969

(iii)Fees for inspection of spares-Fees for all types of coils super heater, Re-heater, Economiser will be as per Regulation 385 of I.B.R. 1950.