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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(1) in The M.P. Boilers Rules, 1969

(1)The inspection fee for inspection of boilers, scantlings, tubes and pipes constructed in India shall be calculated on the following basis :
(i)At four times the registration fee for a boiler or revetted construction.
(ii)At four times the registration fee for a boiler of welded construction.
(iii)Fees for inspection of spares-Fees for all types of coils super heater, Re-heater, Economiser will be as per Regulation 385 of I.B.R. 1950.
(iv)Fees for inspection of scantling shall be charged as under:-
(a) For outside surface area not exceeding 1sq.m. Rs. 500/-
(b) For outside surface area exceeding 1 sq. m. but not exceeding3 sq. m. Rs. 600/-
(c) For outside surface area exceeding 3 sq. m. but not exceeding5 sq. m. Rs. 700/-
(d) For outside surface area exceeding 5 sq. m. but not exceeding7 sq. m. Rs. 800/-
(e) For outside surface area exceeding 7 sq. m. but not exceeding9 sq. m Rs. 900/-
(f) for outside surface area exceeding 9 sq. m. but not exceeding11 sq. m. Rs. 1000/-
For OSA exceeding 11 sq. m. a fee of Rs. 50/- shall be charged for every 2 sq. m. or part there of subject to a maximum of Rs. 5000/- fee of the boiler.
(v)For inspection of tubes and pipes the fee shall be charged at the rate of Rs. 150/- per metric tonne or fraction thereof; Finned and studded tubes Rs. 150/- per metric tonne or a fraction thereof on the basis of raw material tube weight.
(vi)At the rate of Rs. 2.00 per meter length of tubes subject to a minimum of Rs. 150/- for inspection during manufacture and fabrication of tubes at the fabricator end.
The manufacturers shall in addition supply free of charge the labour and appliances that may be necessary for such mechanical test may be carried out in his premises or thereof steel maker or tube makers in accordance with Standards laid down in Regulation failing to provide facilities himself for the prescribed test, the manufacturer shall bear cost of carrying out the elsewhere.