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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of West Bengal - Subsection

Section 30(f) in The West Bengal Factories Rules, 1958

(f)[ The steam pipe line used for the introduction of steam into the air in a department shall be effectively covered with the heat insulating material, as may be approved by the Inspector in order to minimize the amount of heat radiation from the steam pipe into the department;] [Substituted by W. B. Factories Amendment Rules, 1991,]