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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(1) in Bihar Technical Staff Selection Commission Rules, 2015

(1)The post of the Members of the Commission shall be of the officers of Bihar Engineering Service, Bihar Health Service and Bihar Administrative Service holding the post or already held the post of not less than grade pay of Rs. 8700 (eight hundred seven thousand) on permanent basis and whose minimum one year of service is remain.However retired officers of the equivalent eligibility also may be appointed as the member by the General Administration Department of the State Government.