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State of Bihar - Section

Section 4 in Bihar Technical Staff Selection Commission Rules, 2015

4. Status, pay and facilities of the member of the Commission.

(1)The post of the Members of the Commission shall be of the officers of Bihar Engineering Service, Bihar Health Service and Bihar Administrative Service holding the post or already held the post of not less than grade pay of Rs. 8700 (eight hundred seven thousand) on permanent basis and whose minimum one year of service is remain.However retired officers of the equivalent eligibility also may be appointed as the member by the General Administration Department of the State Government.
(2)The members of the Commission shall be eligible for pay and all the facilities admissible to officers of equivalent rank.
(3)Pay equivalent to last pay of his service period and all facilities admissible to a departmental secretary of shall be admissible to a retired officer appointed as member of the Commission.However, if an officer after his retirement is appointed as Member of the Commission, he will be paid as salary from the date of his appointment after deducting the amount of pension, which he is to get after retirement from the date of retirement (including that part of the pension which has been commuted) and the amount equivalent to other retiral benefit from his earlier service.