Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42] [Entire Act] State of Tamilnadu - Subsection Section 42(1) in Tamil Nadu Co-operative Societies Rules, 1988 (1)The nomination made for the purpose of section 30 shall be in Form No. 17 and signed by the member in the presence of at least two members of the society.
