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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Madhya Pradesh - Subsection

Section 24(2) in MPERC (Micro-Grid Renewable Energy Generation and Supply) Regulations, 2016

(2)Grievance of any consumer shall be redressed as per MPERC (Establishment of Forum and Electricity Ombudsman for Redressal of Grievance of Consumer) Regulations, 2009.