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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(2)(d) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

(d)the procedures and point of contact on the ship for coordinating shipboard action with national and local authorities in combating the pollution.