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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(2) in The Cost Accounting Records (Electricity Industry) Rules, 2001

(2)A statement showing the total expenses incurred and income received by the company under different heads of accounts and the share applicable to other the activities or services shall be prepared and reconciled with the financial statement.