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Himachal Pradesh High Court

Bhanei Prasad vs . State Of H.P. Alongwith on 17 October, 2023

Author: Tarlok Singh Chauhan

Bench: Tarlok Singh Chauhan

Bhanei Prasad vs. State of H.P. alongwith connected matter Cr. Appeal No. 562 of 2019 .

17.10.2023 Present: Mr. Sahil Malhotra, Legal Aid Counsel for the appellant.

Mr. Yashwardhan Chauhan & Mr. I.N. Mehta, Senior Additional Advocates General, Ms. Sharmila Patial, Additional Advocate General with Mr. J.S. Guleria, Deputy Advocate of General for the respondent.

rt Since Mr. Sahil Malhotra, Advocate has been appointed as Legal Aid Counsel, therefore, Registry is directed to supply complete paper book to learned Legal Aid Counsel on cost to be borne by the H.P. State Legal Services Authority.

Since the Court is hearing appeals against conviction for the years 2017-2018, therefore, list this matter as per its own turn.

(Tarlok Singh Chauhan) Judge (Ranjan Sharma) Judge 17th October, 2023 (himani) ::: Downloaded on - 19/10/2023 20:35:14 :::CIS