Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Sikkim - Subsection

Section 13(3) in Sikkim Urban and Regional Planning and Development Act, 1998

(3)The regional development plan shall, in particular include;
(a)The existing land use map and the narrative report thereon;
(b)A narrative report supported by necessary map and charts explaining the provisions of the regional development plan;
(c)Recommendations to the Government regarding the directions to be issued to the concerned local authorities and the different departments of the Government, if any, in respected of enforcement and implementation of the proposals contained in the regional development plan; and
(d)A report indicating the priorities assigned to works included in the regional development plan and the planning of the programme of development as such.