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[Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act]

State of Sikkim - Subsection

Section 13(3)(c) in Sikkim Urban and Regional Planning and Development Act, 1998

(c)Recommendations to the Government regarding the directions to be issued to the concerned local authorities and the different departments of the Government, if any, in respected of enforcement and implementation of the proposals contained in the regional development plan; and