Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 376] [Entire Act] State of Uttar Pradesh - Subsection Section 376(b) in Uttar Pradesh Municipal Corporation Act, 1959 (b)the award of the Tribunal shall be deemed to be the award of the Court under the Land Acquisition Act, 1894.