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[Cites 0, Cited by 0] [Section 5(21)] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(21)(ii) in The U.P. Industries Department (Directorate of Handloom and Textiles) Subordinate Service Rules, 1992

(ii)Fifty per cent by promotion from amongst substantively appointed weaver Textiles/Silk/Drocade/Duree who have completed five years service as such on the first day of the year of recruitment.