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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Goa - Subsection

Section 55(6) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(6)The Board shall appoint required number of officials of the Board not below the rank of L.D.C. to perform the duties as Custodians of answer books at the assessment camp and at the office of the Board.