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State of Goa - Section

Section 55 in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

55. Norms for appointment of various staff for assessment.

(1)For assessment of the answer books in theory examination of SSC/H.SSC, the Board shall make arrangements for the assessment camps by requisitioning the services of staff from the secondary and higher secondary schools for the smooth and proper assessment of answer books of SSC and HSSC Examinations.
(2)An Assessment Camp Observer shall be appointed at each assessment camp, who shall preferably be a member of the Board or any person as per the norms laid down by the Board.
(3)Moderators shall be appointed according to the norms laid down by the Board,-
(a)When the total number of Moderators in a subject is more than three, the senior most among them shall be appointed as the Chief Moderator in that subject.
(b)When the total number of Moderators is less than four but more than one, the senior among them shall be appointed as Senior Moderator.
(c)When the moderator to be appointed for the subject is only one, such Moderator shall be appointed as Associate Moderator.
(4)The number of Examiners shall be appointed in accordance with the requirement as against the schedule of assessment and total number of answer books in a subject and shall be as per the norms laid down by the Board,-
(a)When the total number of Examiners in a subject is less than four but more than one, the senior most among them shall be appointed as Senior Examiner.
(b)When the number of Examiners to be appointed in a subject is only one, he/she shall be appointed as an Associate Examiner.
(5)The Board shall appoint official/s of the Board preferably not below the rank of Office Superintendent of the Board to work as Camp Officer for the Assessment Camps for Secondary and Higher Secondary Examination.
(6)The Board shall appoint required number of officials of the Board not below the rank of L.D.C. to perform the duties as Custodians of answer books at the assessment camp and at the office of the Board.
(7)The Board shall appoint other staff required for the assessment camp and assign them duties.