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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Maharashtra - Subsection

Section 11(1) in The Maharashtra Employees of Private Schools (Conditions of Service) Rules, 1981

(1)A service book and leave account in the Form in Schedule "E" shall be opened in duplicate for each employee in the school within three months from the date of his appointment and the service arid leave record of the employee shall be maintained therein. The duplicate copy shall be supplied to the employee concerned and brought up-to-date from time to time.