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State of Rajasthan - Section

Section 35 in The Wild Life (Protection) (Rajasthan) Rules, 1977

35. Issue of sale-memo.

(1)Every licensee, other than a taxidermist, shall at the time of sale issue sale-memo to the purchaser and such sale-memo shall contain the following particulars :-
(a)Name, address and place of business of the licensee.
(b)Name and address of the purchaser.
(c)Licence number,
(d)Description of object.
(e)Sale price.
(f)Date of sale.
(g)Signature of the licensee.
(2)Every taxidermist shall at the time of returning the trophy issue a voucher to the owner thereof and such voucher shall contain the following particulars:-
(a)Date of issue of voucher.
(b)Name, address and place of business of the licensee.
(c)Licence number.
(d)Description of trophy
(e)Amount realised.
(f)Name and address of the owner of trophy.
(g)Signature of the licensee.