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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(b) in The Orissa Homoeopathic Regulations, 1972

(b)In setting questions, examiners should ensure that the questions should be clear, unambiguous and embrace all the prescribed subjects. The question should so set as they could be answered within the prescribed time-limit.