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State of Odisha - Section

Section 13 in The Orissa Homoeopathic Regulations, 1972

13.

(a)In setting questions the question setters should be guided by the regulations and syllabus. Questions should got be frequently repeated in successive examinations.
(b)In setting questions, examiners should ensure that the questions should be clear, unambiguous and embrace all the prescribed subjects. The question should so set as they could be answered within the prescribed time-limit.
(c)Question papers shall be set in English or in Oriya. The candidates are required to answer the questions in the language set.