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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(a) in Bihar Gram Katchahry Nyaya Mitra (Employment, Service Conditions and Duties) Rules, 2007

(a)Roster will be prepared at the district level in the light of letter No. 458 dated 30.9.2002 of the Personnel and Administrative Reforms Department.