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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Himachal Pradesh - Subsection

Section 3(9) in Himachal Pradesh Electricity Regulatory Commission (Terms and Conditions for Determination of Hydro Generation Tariff) Regulations, 2011

(9)"Central Commission" means the Central Electricity Regulatory Commission as referred to in sub- section (1) of section 76 of the Act;