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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Haryana - Subsection

Section 45(1) in Haryana Panchayati Raj Election Rules, 1994

(1)The Presiding Officer at each polling station shall immediately before the commencement of the poll, allow inspection of each ballot box, to be used at the poll, by the candidates, [and their polling agents] [Substituted by Legislative Supplement Part III dated 4.11.1994.], who may be present at such station, and demonstrate to them and to all other persons present, that it is empty.